Custom, Excise & Service Tax Tribunal
M/S The Simbhaoli Sugar Mills Ltd vs Cce, Noida on 13 April, 2010
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL West Block No. 2, R.K. Puram, New Delhi 110 066. Principal Bench, New Delhi COURT NO. I DATE OF HEARING : 13/04/2010. DATE OF DECISION : 13/04/2010. Excise Appeal No. 566 of 2005 M/s The Simbhaoli Sugar Mills Ltd. Appellants Versus CCE, Noida Respondent
Appearance Shri M.K. Girdharmal, Representative for the Appellants. Shri Nitin Anand, Authorized Representative (DR) for the Respondent. CORAM : Honble Justice R.M.S. Khandeparkar, resident Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : ,,,,,,,,,,,_____________ Per. Justice R.M.S. Khandeparkar :-
Shri M.K. Girdharmal, representative present on behalf of the appellants, Shri Nitin Anand, learned DR present for the respondent. The representative of the appellants states that the appellants want to change the counsel in the matter and therefore wants time. As last opportunity, matter is adjourned to 11th of August 2010.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK