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[Cites 0, Cited by 2] [Section 163(2)] [Section 163] [Entire Act]

Union of India - Subsection

Section 163(2)(b) in The Companies Act, 1956

(b)of any other person, on payment of [such sum as may be prescribed] [ Substituted by Act 31 of 1988, Section 67, for " a fee of one rupee" (w.e.f. 15.7.1988).] for each inspection.