Bombay High Court
Vikram Madansing Chavhan And Another vs Director, Welfare Of Vj/Nt, Obc And ... on 12 January, 2022
Author: Anuja Prabhudessai
Bench: A.S. Chandurkar, Anuja Prabhudessai
51wp 5165.2021.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
Writ Petition No. 5165/2021
Vikram Madansing Chavhan and anr.
..VS..
Director, Welfare of VJ/NT, OBC and SBC Directorate and ors.
-----------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order__________________________________________________________
Shri P.N. Shende, Advocate for the petitioners
Shri A.M. Deshpande, AGP for respondent nos. 1 to 4/State
CORAM : A. S. CHANDURKAR AND
SMT. ANUJA PRABHUDESSAI, JJ.
DATED : 12/01/2022 Heard.
2. Issue notice to the respondents, returnable in four weeks.
3. Shri A.M. Deshpande, learned AGP waives service of notice for respondent nos. 1 to 4.
JUDGE JUDGE Digitally signed by SANDIP SANDIP MAHADEV GATE MAHADEV Date: GATE 2022.01.12 17:39:11 +0530 SMGate