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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(7) in The Anna University of Technology, Madurai Act, 2010

(7)All hostels within the University area which continue to be recognised by the Anna University of Technology, Trichirappalli or the Anna University of Technology, Tirunelveli immediately before the appointed day shall be deemed to be hostels recognised by the Anna University of Technology, Madurai under this Act and the provisions of this Act shall, as far as may, apply accordingly.