Delhi High Court - Orders
Asif Raza Khan vs Union Of India And Ors on 5 October, 2021
Author: Manmohan
Bench: Manmohan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 932/2020
ASIF RAZA KHAN ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Gigi C. George, Adv.
CORAM:
HON' BLE MR. J USTICE MANMOHAN
HON' BLE MR. J USTICE NAVIN CHAWLA
ORDER
% 05.10.2021 The petition has been heard by way of video conferencing. Learned Court Master states that counsel for the petitioner has requested for an adjournment.
In the interest of justice, re-notify on 7th March, 2022. Petitioner is given last and final opportunity to file a rejoinder affidavit before the next date of hearing.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J OCTOBER 5, 2021/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:06.10.2021 20:15:02