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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(i) in The Orissa Tourism Service Rules, 1980

(i)Completed five years of continuous service as Assistant Tourist Officer [* * *] [Deleted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1998. Orissa Gazette Part III-A-dated 11.12.1998.] from the date of his regular appointment to that rank.