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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2)(b) in The Punjab Town Improvement Trust Rules, 1939

(b)"the treasury" means a Government treasury or sub-treasury or a bank to which the Government treasury business has been made over and includes banker, or person acting as a banker, with whom a Trust fund is kept under section 69(2) of the Act;