Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 23 in Assam Shops and Establishments Act, 1971

23. Appeals.

- Against any order of the Inspector under this chapter, an appeal shall lie to such authority and within such time as may be prescribed.