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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(2) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(2)In respect of all non-official resolutions appearing in the list of business, the member in whose name the particular resolution appears, shall, when called upon-
(a)move the resolution; or
(b)withdraw the resolution, in which case he shall confine himself to a more statement to that effect.