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State of Rajasthan - Section

Section 67 in Rajasthan District Board Account Rules

67.

The secretary shall maintain a register of securities or deposit in Form No. 47 furnished by each employee and at the beginning of every financial year he shall make enquiries about the existence and solvency of the sureties and record a certificate against each entry that the sureties are solvent and alive.Note. - (The above rules are supplementary to Security Rules for employees of District Board which will be issued separately).Provident Fund