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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(1)(a) in The Rajasthan Value Added Tax Act, 2003

(a)to inspect or survey the place of business of a dealer or any other place where it is believed by such authority or officer that business is being done or accounts are being kept by such dealer;