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State of Rajasthan - Section

Section 4 in Maharshi Dayanand Saraswati University Act, 1987

4. Objects of the University.

- The University shall extend and regulate its functions for the following objects, namely:-
(a)for imparting education in various branches of learning and courses;
(b)for advancement of learning and research work in various branches of learning;
(c)for undertaking extension education programmes;
(d)for providing training of college teachers to up-date their knowledge;
(e)for organising specially designed orientation programmes in teaching methodologies and padalogy;
(f)for undertaking work relating to up-dating and modernising curricula and examination reform; and
(g)for such other work-activity or project as the University may deem proper to undertake in order to achieve its objects.