Himachal Pradesh High Court
Ravinder Kumar vs . Ajmer Singh & Others. on 23 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ravinder Kumar Vs. Ajmer Singh & others.
.
CMPMO No. 327 of 2021 23.3.2022 Present: Mr.Arsh Rattan, Advocate, for the petitioner.
Mr.Parmod Singh Thakur, Advocate, for respondents No. 1 to 3.
Mr.Hemant Vaid, Additional Advocate General, for respondent No. 4.
CMPMO No. 327 of 2021 & CMP No. 15261 of 2021 Replies, as prayed, be filed within three weeks.
List after three weeks.
Interim to continue till next date.
(Vivek Singh Thakur), Judge.
23rd March, 2022 (Keshav) ::: Downloaded on - 23/03/2022 20:15:41 :::CIS