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State of West Bengal - Section

Section 11 in The West Bengal Marine Fishing Regulation Act, 1993

11. Returns to be furnished by owner of registered fishing vessel.

- Every owner of a registered fishing vessel shall furnish to the authorised officer at the prescribed time and in the prescribed manner such returns as may be prescribed.
(2)The authorised officer may inspect any registered fishing vessel at any time to verify the accuracy of any return furnished under sub-section (1).