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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in The University of Rajasthan (Amendment) Act, 1950

(2)The Chancellor may in his discretion extend from time to time the period of office specified in sub-section (i), of the members of all or any of the said Authorities:Provided that the aggregate of any such extention shall not exceed one year.