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Gauhati High Court

India Medtronic Private Limited Having ... vs The State Of Assam Represented By The ... on 10 April, 2019

Author: A.S. Bopanna

Bench: Chief Justice, Arup Kumar Goswami

                                                                                       Page No.# 1/2

GAHC010265772018




                                  THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                        Case No. : WA 346/2018

                 1:INDIA MEDTRONIC PRIVATE LIMITED HAVING ITS REGISTERED OFFICE
                 AT 1241, SOLITAIRE CORPORATE PARK, BUILDING NO.12, ANDHERI
                 GHATKOPAR LINK ROAD, CHAKALA, ANDHERI EAST, MUMBAI 400093,
                 MAHARASHTRA, THROUGH AUTHORISED REPRESENTATIVE SRI
                 BISWAJIT CHAKRABORTY (AGE 35 YRS)

                                 VERSUS

                 1:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND
                 SECY. TO THE GOVT. OF ASSAM, HEALTH AND FAMILY WELFARE DEPTT.,
                 DISPUR, GUWAHATI 781006

                 2:MISSION DIRECTOR, OFFICE OF THE MISSION DIRECTOR NATIONAL
                 HEALTH MISSION SAIKIA COMMERCIAL COMPLEX SHRINAGAR PATH
                 CHRISTIANBASTI G.S. ROAD GUWAHATI 781005

                 3:JOHNSON AND JOHNSON PVT. LTD. HAING ITS REGISTERED OFFICE AT
                 L.B.S. MARG MULUND (W) MUMBAI 400080 MAHARASHTRA THROUGH
                 DIRECTOR ALSO AT 501 ARENA SPACE OFF JVLR JOGESHWARI EAST
                 MUMBAI 400060 MAHARASHTRA

Advocate for the Petitioner       : MR S DUTTA

Advocate for the Respondent : SC, HEALTH

                                       BEFORE
                            HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
                                                ORDER

Date : 10-04-2019 (A.S. Bopanna, CJ) Mr. N. Dutta, learned senior counsel for the appellant, on instructions, has filed compilation of the documents sought to be relied at the time of arguments. The same is taken on record.

Page No.# 2/2 Copies of the same be furnished to Mr. D. Saikia, learned Additional Advocate General, Assam, appearing for the respondent Nos.1 & 2 and Mr. M.K. Choudhury, learned senior counsel, appearing for the respondent No.3.

List on 9th May, 2019.

                                     Sd/-                        Sd/-
                                   JUDGE                     CHIEF JUSTICE

M. Sharma




Comparing Assistant