Gauhati High Court
India Medtronic Private Limited Having ... vs The State Of Assam Represented By The ... on 10 April, 2019
Author: A.S. Bopanna
Bench: Chief Justice, Arup Kumar Goswami
Page No.# 1/2
GAHC010265772018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 346/2018
1:INDIA MEDTRONIC PRIVATE LIMITED HAVING ITS REGISTERED OFFICE
AT 1241, SOLITAIRE CORPORATE PARK, BUILDING NO.12, ANDHERI
GHATKOPAR LINK ROAD, CHAKALA, ANDHERI EAST, MUMBAI 400093,
MAHARASHTRA, THROUGH AUTHORISED REPRESENTATIVE SRI
BISWAJIT CHAKRABORTY (AGE 35 YRS)
VERSUS
1:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND
SECY. TO THE GOVT. OF ASSAM, HEALTH AND FAMILY WELFARE DEPTT.,
DISPUR, GUWAHATI 781006
2:MISSION DIRECTOR, OFFICE OF THE MISSION DIRECTOR NATIONAL
HEALTH MISSION SAIKIA COMMERCIAL COMPLEX SHRINAGAR PATH
CHRISTIANBASTI G.S. ROAD GUWAHATI 781005
3:JOHNSON AND JOHNSON PVT. LTD. HAING ITS REGISTERED OFFICE AT
L.B.S. MARG MULUND (W) MUMBAI 400080 MAHARASHTRA THROUGH
DIRECTOR ALSO AT 501 ARENA SPACE OFF JVLR JOGESHWARI EAST
MUMBAI 400060 MAHARASHTRA
Advocate for the Petitioner : MR S DUTTA
Advocate for the Respondent : SC, HEALTH
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
Date : 10-04-2019 (A.S. Bopanna, CJ) Mr. N. Dutta, learned senior counsel for the appellant, on instructions, has filed compilation of the documents sought to be relied at the time of arguments. The same is taken on record.
Page No.# 2/2 Copies of the same be furnished to Mr. D. Saikia, learned Additional Advocate General, Assam, appearing for the respondent Nos.1 & 2 and Mr. M.K. Choudhury, learned senior counsel, appearing for the respondent No.3.
List on 9th May, 2019.
Sd/- Sd/-
JUDGE CHIEF JUSTICE
M. Sharma
Comparing Assistant