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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(II) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(II)The ratio between the number of posts in various categories shall be such as prevailing inthe corresponding categories of officers and subordinates in the Uttar Pradesh Civil Secretariat.