Madhya Pradesh High Court
M/S Parle Biscuit Pvt. Ltd. vs The State Of Madhya Pradesh on 26 October, 2015
WP-17821-2015
(M/S PARLE BISCUIT PVT. LTD. Vs THE STATE OF MADHYA PRADESH)
26-10-2015
Shri Jaideep Sirpurkar, learned counsel for the
petitioners.
Shri Deepak Awasthy, learned Government Advocate for
respondent/State.
Learned Government Advocate for respondent/State prays for time to seek instructions in the matter and file reply within three weeks.
List this case in the week commencing 16th November, 2015.
(J.K. MAHESHWARI) JUDGE