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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(e) in West Bengal Workmen's House-Rent Allowance Act, 1974

(e)"month" has the same meaning as assigned to it in clause (27) of the Bengal General Clauses Act, 1899 (Bengal Act, 1 of 1899);