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[Cites 0, Cited by 0] [Section 114(4)] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(4)(aa) in The Insurance Act, 1938

(aa)such other percentage of paid-up equity capital in excess of twenty-six per cent. of the paid-up equity capital and the period within which such excess paid-up equity capital shall be divested under sub-section (1) of section 6AA;"