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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(4)(b) in The U.P. Factories Rules, 1950

(b)a suitable pressure guage with dial range not less than 1.5 times the maximum permissible working pressure, easily visible and designed to show at all times the correct internal pressure and marked with a prominent red mark at the maximum permissible working pressure of the pressure vessel;