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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(c) in Punjab General Sales Tax Act, 1948

(c)the taxable quantum for particular classes of dealers under clause (c) of sub-section (5) of section 4;
(cc)the particulars to be contained in a declaration under sub- clause (ii) of clause (a) of sub-section (2) of section 5; the form of such declaration, and the manner in which such declaration is to be furnished;