Karnataka High Court
Shawn Exports And Imports vs Sri Franky J Dantis on 4 January, 2022
Author: Hemant Chandangoudar
Bench: Hemant Chandangoudar
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 04TH DAY OF JANUARY, 2022
BEFORE
THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR
CRIMINAL PETITION NO.7318 OF 2019
BETWEEN:
SHAWN EXPORTS & IMPORTS
REPRESENTED BY ITS PROPRIETOR
SHARON PETRINA SOANS,
D/O ROBBY SOANS,
AGED ABOUT 33 YEARS,
RESIDING AT A2-8, K BLOCK, 1ST CROSS,
WARD NO.16, VASU BADAWANE ROAD,
RAMAKRISHNA NAGAR,
MYSORE-570 023.
PRESENTLY AT:
RESIDING AT #1204,
JANAPRIYA LAKEVIEW APARTMENTS,
PHASE-II, KODICHIKKANAHALLI,
BOMMANAHALLI POST,
BENGALURU-560 076.
... PETITIONER
(BY SRI J. PRAKASH, ADVOCATE)
AND:
1. SRI FRANKY J. DANTIS,
S/O ALEX JOSEPH DANTIS
AGED ABOUT 50 YEARS,
RESIDING AT NO.2010,
"B" SECTOR, 7TH MAIN,
OPP. NEW TOWN POLICE STATION,
YELAHANKA,
2
BENGALURU-560 064.
2. ROBBY SOANS,
S/O LATE SIMPSON SOANS,
AUTHORISED SIGNATORY OF
M/S SHAWN EXPORTS & IMPORTS,
PRESENTLY RESIDING AT
JANAPRIYA LAKEVIEW APARTMENTS,
PHASE-II, KODICHIKKANAHALLI,
BOMMANAHALLI POST,
BENGALURU-560 076.
... RESPONDENTS
(R1 IS SERVED UNREPRESENTED)
THIS CRIMINAL PETITION IS FILED UNDER SECTION
482 OF THE CODE OF CRIMINAL PROCEDURE BY THE
ADVOCATE FOR THE PETITIONER PRAYING THAT THIS
HON'BLE COURT MAY BE PLEASED TO QUASH THE
COMPLAINT AGAINST THE PETITIONER IN C.C.NO.13803 OF
2018 ON THE FILE OF THE COURT OF THE XVIII ACMM AT
BENGALURU AND FURTHER ALLOW THE PEITITION.
THIS CRIMINAL PETITION COMING ON FOR ORDERS
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for petitioner has filed memo seeking leave of the Court to withdraw the petition. Memo is placed on record.
Criminal petition is accordingly dismissed as withdrawn.
Sd/-
JUDGE ARK