Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(2) in The Maharashtra Prohibition Act (2)Such passes may be either general for definite periods of time and definite kinds of intoxicant or hemp or special for specified occasions and particular consignments only.
