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[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 2 in The Opium Act, 1878

2. Repeal and amendment of enactment.

- [Repealed by the Repealing and Amending Act, 1891 (12 of 1891); and the Amendment Act, 1894 (4 of 1894).