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State of Telangana - Section

Section 17 in Kaloji Narayana Rao University of Health Sciences Act, 1986

17. Conditions of service of the officers.

- The salary and allowances payable to each of the officers specified in sections 12, 13, 14, 15 and 16 shall be such as may be prescribed by the Statutes.Chapter-IV Authorities of The University