Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Haryana - Subsection Section 62(i) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 (i)the urinals shall be provided with a basin, stall through or other suitable receptacle or receptacles of non-absorbent material;
