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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(y) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(y)to prescribe honorarium, remunerations and fees and travelling and other allowances for paper setters, examiners and other examination staff, visiting faculty, and for such other services rendered to the University;