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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Chattisgarh - Subsection

Section 85(2)(b) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(b)the fee which shall be accompanied with the application under Section 29 (2);