Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(7) in Purba Medinipur University Act, 2017

(7)Each Council for Undergraduate Studies shall have a Secretary. The Secretary shall be a member of the Council