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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)[ for journeys undertaken by the members of the Committee including the Chairman and Vice-Chairman (other than official members) for attending meetings of the Committee or Sub-Committee or Joint Committee, they shall be paid a sitting allowance of rupees fifty] [Substituted vide Notification No. GSR/23/PA 23/61/S. 4/Amd. (24)/86,dated 24/4/1986.][per day and for journeys undertaken by them for any other work of the Committee for which they are specially deputed by it, they shall be paid travelling and daily allowance according to the scale fixed by the Government for Government Servants of Grade II.] [Substituted for 'rupees twenty-five' by Punjab Government Notification No.11/16/06-M¾495. dated 27.7.2006.][Provided that in case of the members of State Legislature they shall be paid travelling and daily allowances according to the rates fixed for such members under the rules governing such allowances.] [Inserted vide Notification No. GSR/118/PA-23/61/S. 43/Amd.(6)/64, dated 17/4/1969.]