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State of Rajasthan - Section

Section 243 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

243. Power of Speaker to give directions.

- The Speaker may issue such directions as he may consider necessary for regulating the procedure in connection with all matters connected with the consideration of any question of subordinate legislation either in the Committee or in the House.
(i)Committee on Government Assurances