Section 11(4) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016
(4)The Town Vending Committee shall carry out social audit of the street vending through internal auditors in collaboration with external consultants so as to ascertain the level of performance as to attainment of objectives achieved in protecting the livelihood of street vendors and also to assess what general impact it has made on the people of the area by regulating the system, and thus a status report on the implementation of the Act.
