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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Maharashtra - Subsection

Section 109(1)(ii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(ii)call for any information, return, statement, account or report from its Chairman or from any officer or servant holding office under the Zilla Parishad.