Allahabad High Court
Puttu Lal & Another vs State Of U.P. & Others on 21 January, 2010
Court No. - 39 Case :- WRIT -- C No. -- 1432 of 2010 Petitioner :- Puttu Lal & Another Respondent :- State Of U.P. 8: Others Petitioner Counsel :- Dharam Prakash Mishra Respondent Counsel :- C.S.C. Hon'ble Dilip GuDta.J.
List of fresh cases has been revised. No one appears to press the petition.
The writ petition is, accordingly, dismissed in default. Order Date :- 21.1.2010 SK