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Allahabad High Court

Puttu Lal & Another vs State Of U.P. & Others on 21 January, 2010

Court No. - 39

Case :- WRIT -- C No. -- 1432 of 2010

Petitioner :- Puttu Lal & Another
Respondent :- State Of U.P. 8: Others
Petitioner Counsel :- Dharam Prakash Mishra
Respondent Counsel :- C.S.C.

Hon'ble Dilip GuDta.J.

List of fresh cases has been revised. No one appears to press the petition.

The writ petition is, accordingly, dismissed in default. Order Date :- 21.1.2010 SK