Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Bihar - Subsection Section 117(i) in Bihar Chaukidari Manual (i)a treasury challan, in triplicate, for the sum total of the fines realised, upon which shall be endorsed the details of the realisation made;
