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[Cites 0, Cited by 13] [Entire Act]

State of Punjab - Section

Section 3 in The Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974

3. Dismissal, removal or reduction in rank not to be ordered except after inquiry.

- No employee shall be dismissed or removed or reduced in rank except after an inquiry in which he has been informed of the charges against him and given a reasonable opportunity of being heard in respect of those charges.