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[Cites 0, Cited by 3] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in The Jai Narain Vyas University Jodhpur Act, 1962

(5)In any emergency, when in the opinion of the Vice Chancellor, immediate action is required, the Vice-Chancellor shall take such action as he may deem necessary and shall at the earliest opportunity report the action taken to the officer, authority, or body who or which in the ordinary course would have dealt with the matter, but nothing in this sub-section shall be deemed to empower the Vice-Chancellor to incur any expenditure not duly authorised and provided for in the budget.