Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56N(2)] [Section 56N] [Entire Act] State of Maharashtra - Subsection Section 56N(2)(h) in The Maharashtra Public Trusts Act, 1950 (h)supply such returns, statistics, accounts and other information with respect to such endowment as the State Government may from time to time require;