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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(c) in The Greater Noida Industrial Development Area Building Regulations, 1992

(c)"Educational building" refers to a building used for school, college or daycare purpose for more than 8 hours per week involving assembly for instructions, education or recreation.