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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(f) in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978

(f)'Sawn timber' means beams, scantling planks, battens and such other product obtained from sawing of a round log.