Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] UT Ladakh - Subsection Section 20(3) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.) (3)Such rules may be general for all protected areas for the time being, ormay be special for any particular protected area or areas.
