Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 35] [Entire Act] Union of India - Subsection Section 35(4) in The Indian Electricity Act, 1910 (4)[ Every order made by the State Government under sub-section (3) shall be laid, as soon as may be after it is made, before the State Legislature.
