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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Tamilnadu - Subsection

Section 202(1)(b) in Tamil Nadu Panchayats Act, 1994

(b)such resolution, order, licence, permission or act is in excess of the powers conferred by this Act or any other law or an abuse of such powers or is considered by the Inspector to be otherwise undesirable, or