Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 63 in Panjab District Boards Act, 1883 63. Saving for Act 11 of 1879.- Nothing in this Act shall affect the Local Authorities Loans Act, 1879 (11 of 1879).
