Delhi High Court - Orders
Centurion Laboratories Pvt. Ltd. ... vs Central Medical Service Society & Anr on 8 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10387/2024, CM APPL. 42661/2024, CM APPL.
52970/2024
CENTURION LABORATORIES PVT. LTD. THROUGH
DIRECTOR AUTHORIZED REPRESENTATIVE .....Petitioner
Through: Mr. Bishwajit and Ms. Vrinda
Narang, Advs.
versus
CENTRAL MEDICAL SERVICE SOCIETY & ANR. ...Respondents
Through: Ms.Aakanksha Paul, Mr. Aman
Sahani, Mr. Ashima Chopra, Advs for
CMSS
Ms. Pratima N. Lakra, CGSC, Mr.
Chandan Prajapati, Mr. Shailendra
Kumar Mishra, Advs. for R2
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 08.07.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 30.10.2025.
BY ORDER COURT MASTER JULY 8, 2025/ys This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:40:49