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Delhi High Court - Orders

Centurion Laboratories Pvt. Ltd. ... vs Central Medical Service Society & Anr on 8 July, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~51
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C)          10387/2024,             CM        APPL.         42661/2024,           CM   APPL.
                                    52970/2024
                                    CENTURION LABORATORIES PVT. LTD. THROUGH
                                    DIRECTOR AUTHORIZED REPRESENTATIVE          .....Petitioner
                                                 Through: Mr. Bishwajit and Ms. Vrinda
                                                          Narang, Advs.

                                                                  versus

                                    CENTRAL MEDICAL SERVICE SOCIETY & ANR. ...Respondents
                                                Through: Ms.Aakanksha Paul, Mr. Aman
                                                         Sahani, Mr. Ashima Chopra, Advs for
                                                         CMSS
                                                         Ms. Pratima N. Lakra, CGSC, Mr.
                                                         Chandan Prajapati, Mr. Shailendra
                                                         Kumar Mishra, Advs. for R2

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                                  ORDER

% 08.07.2025

1. The matter could not be taken up today due to paucity of time.

2. List on 30.10.2025.

BY ORDER COURT MASTER JULY 8, 2025/ys This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:40:49