Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(22)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(22)(f) in Bihar Factories Rules, 1950

(f)All trailer pumps including the equipment provided with them and vehicles for towing them shall be maintained in good condition and subjected to periodical inspection and testing as required.