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State of Andhra Pradesh - Section

Section 1 in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

1. Short title, extent and commencement.

- (i) These Regulations may be called the Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006.
(ii)They shall come into force w.e.f. date of final publication in the Gazette of India.
(iii)These regulations shall apply to Bunkering of Ocean going vessels and licenced bunker barges within the port limits.