Bombay High Court
Ambadas Jagannath Digraskar (Since ... vs Leela W/O Bhimrao Pandhurkar And Others on 5 November, 2019
Author: Manish Pitale
Bench: Manish Pitale
1 cra94.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
Civil Revision Application No.94 of 2019
Ambadas Digraskar & Ors. Vs. Leela Pandhurkar & Ors.
----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
----------------------------------------------------------------------------------------------
Mr. P.A. Markandeywar, Advocate for applicants.
CORAM : MANISH PITALE, J.
DATED : NOVEMBER 05, 2019 Heard learned counsel for the applicants. Issue notice, returnable in six weeks. In the meanwhile, there shall be interim stay in terms of prayer clause (iv).
JUDGE MP Deshpande ::: Uploaded on - 06/11/2019 ::: Downloaded on - 07/11/2019 01:06:00 :::