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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2)(a) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(a)The report of the Board of Directors shall also include a statement showing the name of every employee of the Corporation who, -
(i)if employed throughout the financial year, was in receipt of remuneration for that year, which in the aggregate was not less than rupees one lac; or
(ii)if employed for a part of the financial year, was in receipt of remuneration for any part of that year, at a rate which, in the aggregate, was not less than rupees six thousand; or
(iii)if employed throughout the financial year or part thereof, was in receipt of remuneration in that year which, in the aggregate, or, as the case may be, at a rate which, in the aggregate, is in excess of that drawn by the Managing Director.